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[Cites 0, Cited by 0] [Section 30(4)] [Section 30] [Entire Act]

State of Chattisgarh - Subsection

Section 30(4)(V) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(V)to evaluate from time to time the working of the University Teaching Departments, and Schools of Studies;