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[Cites 0, Cited by 0] [Section 113] [Entire Act]

State of Mizoram - Subsection

Section 113(2) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(2)Each demand shall contain first, a statement of the total grant proposed and then a statement of the detailed estimate under each grant, divided into items.