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State of Odisha - Section

Section 16 in The Orissa District Planning Committees Rules, 2000

16. Arrangement at polling station.

(1)Outside a polling station there shall be displayed prominently -
(a)the number of members to be elected and an indication of eligible voters, that is to say, elected members of the Zilla Parishad or of the Municipalities, as the case may be, and
(b)a copy of the list of contesting candidates.
(2)The Returning Officer shall cause to be provided at a polling station, one or more compartments in which voters can record their votes screened from observation.
(3)The Returning Officer shall provide at the polling station sufficient number of ballot boxes, ballot papers, a list of voters and other accessories and equipments as may be necessary for taking poll.