Section 16(1)(a) in The Orissa District Planning Committees Rules, 2000

[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(1)(a) in The Orissa District Planning Committees Rules, 2000

(a)the number of members to be elected and an indication of eligible voters, that is to say, elected members of the Zilla Parishad or of the Municipalities, as the case may be, and

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State of Odisha - Subsection

Section 16(1)(a) in The Orissa District Planning Committees Rules, 2000