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[Cites 0, Cited by 0] [Section 78] [Entire Act]

Union of India - Subsection

Section 78(b) in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989

(b)In Delhi-
(i)Director-General, Additional Director-General and Inspector-General at Headquarters Border Security Force may fly Flags on staff and private cars when attending officer and official functions including functions held at Rashtrapati Bhavan.
(ii)Inspector-General, Additional Inspector-General/Deputy Inspector-General, Additional Deputy Inspector-General may fly Flags as follows: -