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Union of India - Section

Section 78 in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989

78. The officers shall fly their entitled Flags as under

.-(a) Within India except in Delhi- On staff cars or private cars, whether dressed in uniform or mufti on duty, including functions being attended in an official capacity, use of mufti on such occasion must be correct and permitted under the rules for the time being in force.
(b)In Delhi-
(i)Director-General, Additional Director-General and Inspector-General at Headquarters Border Security Force may fly Flags on staff and private cars when attending officer and official functions including functions held at Rashtrapati Bhavan.
(ii)Inspector-General, Additional Inspector-General/Deputy Inspector-General, Additional Deputy Inspector-General may fly Flags as follows: -
,(1) While on duty in uniform travelling in Government transport.,(2) When travelling in Government transport whether in uniform or mufti, for attending Force functions.