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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(b) in Armourer, Class III, Home Guards Organisation (Competitive Examination) Rules, 2012

(b)"examination" means the competitive examination for recruitment to post of Armourer, Class III, in the subordinate service of Home Guards Organisation and it includes physical test and written test;