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State of Gujarat - Section

Section 2 in Armourer, Class III, Home Guards Organisation (Competitive Examination) Rules, 2012

2. Definitions.

- in these rules, unless the context otherwise requires,
(a)"Board" means the Gujarat Subordinate Services Selection Board, Gandhinagar or such Board as may be constituted by the State Government in this behalf;
(b)"examination" means the competitive examination for recruitment to post of Armourer, Class III, in the subordinate service of Home Guards Organisation and it includes physical test and written test;
(c)"Government" means the Government of Gujarat;
(d)"Schedule" means the Schedule appended to these rules.