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[Cites 0, Cited by 0] [Section 102] [Entire Act]

State of Rajasthan - Subsection

Section 102(1) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(1)Total Transmission system Cost (TTSC) for the intra-State transmission system within Rajasthan shall comprise sum of annual revenue requirement of all transmission licensees, as determined based on the principles outlined under these MYT Regulations.nTTSC = ∑ [ARR - NTi - Oi]i=1Where
TTSC = Total Transmission System Cost for intra-State Transmissionsystem within Rajasthan to be pooled by STU
ARR = Aggregate Revenue Requirement of the Transmission Licensee,including all allowable expenses and return on equity capital, asapproved by the Commission but shall exclude the transmissionsystem exclusively embedded for generating projects
NTi = Approved level of non-tariff income for each Transmissionlicensee
Oi = Approved level of income from Other Business for eachtransmission licensee