[Cites 0, Cited by 0]
[Entire Act]
State of Rajasthan - Section
Section 102 in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009
102. Pooling of Annual Revenue Requirement by STU.
| TTSC | = | Total Transmission System Cost for intra-State Transmissionsystem within Rajasthan to be pooled by STU |
| ARR | = | Aggregate Revenue Requirement of the Transmission Licensee,including all allowable expenses and return on equity capital, asapproved by the Commission but shall exclude the transmissionsystem exclusively embedded for generating projects |
| NTi | = | Approved level of non-tariff income for each Transmissionlicensee |
| Oi | = | Approved level of income from Other Business for eachtransmission licensee |