Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Goa - Subsection Section 1(1) in The Goa, Daman And Diu Land Revenue Code, 1968 (1)This Act may be called the Goa [* * *] [The words 'Daman and Diu' omitted by the Goa Land Revenue Code, adaptation of Laws Order, 1987.] Land Revenue Code, 1968.
