Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Punjab - Subsection Section 9(b) in The Punjab Wild Life Preservation Act, 1959 (b)course or hawk wild birds or wild animals specified in Schedules II and III except under a licence and to the extent and manner permitted thereby.
