Section 9 in The Punjab Wild Life Preservation Act, 1959
9. Prohibition of keeping call-birds and coursing and hawking except under licence.
- No person shall -(a)utilize call-birds of any kind (excepting quails) for the purpose of alluring other birds of its kind; or(b)course or hawk wild birds or wild animals specified in Schedules II and III except under a licence and to the extent and manner permitted thereby.
