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[Cites 0, Cited by 0] [Section 35(35)] [Section 35] [Entire Act]

State of Maharashtra - Subsection

Section 35(35)(a) in The Maharashtra Electricity Regulatory Commission (Distribution Open Access) Regulations, 2014

(a)Existence of infrastructure necessary for time-block-wise energy metering and accounting in accordance with the provisions of the State Grid Code in force, and