Section 35(35) in The Maharashtra Electricity Regulatory Commission (Distribution Open Access) Regulations, 2014
35.1While processing the application from a generating station seeking Open Access, the Distribution Licensee shall verify the following, namely-(a)Existence of infrastructure necessary for time-block-wise energy metering and accounting in accordance with the provisions of the State Grid Code in force, and(b)Availability of surplus capacity in the distribution system.
