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State of Madhya Pradesh - Section

Section 124A in The M.P. Factories Rules, 1962

124A. Qualifications, etc. of Supervisors.

(1)All persons who are required to superwise the handling of hazardous substances shall possess the following qualifications and experience :-
(a)
(i)A degree in Chemistry or Diploma in Chemical Engineering or Technology with 5 years experience; or
(ii)A Master's Degree in Chemistry or a Degree in Chemical Engineering or Technology with 2 years experience.
(iii)The experience stipulated above shall in process operation and maintenance in the Chemical Industry.
(2)The Chief Inspector may require the supervisor to undergo training in Health and Safety. The syllabus and duration of the training in health and safety and the organisation conducting the training shall be approved by the DGFASLI or the State Government in accordance with the guideline issued by the DGFASLI.