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[Cites 0, Cited by 0] [Section 124A(1)] [Section 124A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 124A(1)(a) in The M.P. Factories Rules, 1962

(a)
(i)A degree in Chemistry or Diploma in Chemical Engineering or Technology with 5 years experience; or
(ii)A Master's Degree in Chemistry or a Degree in Chemical Engineering or Technology with 2 years experience.
(iii)The experience stipulated above shall in process operation and maintenance in the Chemical Industry.