Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Assam - Subsection

Section 75(2) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(2)The projection of cantilever or cupboard or shelve upto 0.75 m in depth shall be permitted and exempted from covered area calculation. This shall be allowed only from the first floor and shall not exceed 2.0 m per habitable room and cupboard under windows.