Section 75 in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014
75. Additional Area Calculations.
(1)Partial unenclosed balcony length / breadth in upper floors upto a minimum set back line of 1.5 m from plot boundary shall be allowed subject to a maximum width of 1.5 m.(2)The projection of cantilever or cupboard or shelve upto 0.75 m in depth shall be permitted and exempted from covered area calculation. This shall be allowed only from the first floor and shall not exceed 2.0 m per habitable room and cupboard under windows.(3)A canopy not exceeding 4.5 m in length and 2.5 m in width in the form of unenclosed cantilever over the main entrance with a clear height of 2.2 m below the canopy shall be allowed.
