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State of Himachal Pradesh - Section

Section 34 in Himachal Pradesh Electricity Regulatory Commission (Promotion of Generation from the Renewable Energy Sources and Terms and Conditions for Tariff Determination) Regulations, 2017

34. Normative Capital cost.

(1)In case of small hydro projects, the normative capital cost inclusive of all its components as specified in regulation 21 of these Regulations, for the control period shall be as under:-
Sr. No. Category of small hydro project Rupees in Lac per MW
(i) Above 100 kW to 2 MW capacity 880
(ii) Above 2 MW to 5 MW capacity 850
(iii) Above 5 MW to 25 MW capacity 800
(2)The subsidy/grant/budgetary support or incentives provided by the Central/State Government shall be adjusted in accordance with the regulation 22 of these Regulations.