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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Himachal Pradesh - Subsection

Section 34(1) in Himachal Pradesh Electricity Regulatory Commission (Promotion of Generation from the Renewable Energy Sources and Terms and Conditions for Tariff Determination) Regulations, 2017

(1)In case of small hydro projects, the normative capital cost inclusive of all its components as specified in regulation 21 of these Regulations, for the control period shall be as under:-
Sr. No. Category of small hydro project Rupees in Lac per MW
(i) Above 100 kW to 2 MW capacity 880
(ii) Above 2 MW to 5 MW capacity 850
(iii) Above 5 MW to 25 MW capacity 800