Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Kerala - Section

Section 1 in Kerala Electricity Supply Code, 2005

1. Short title and commencement.

(1)These Regulations may be called the Kerala Electricity Supply Code, 2005.
(2)They shall come into force at once.
(3)They shall apply to the State of Kerala.
(4)They shall apply to persons engaged in the business of distributing electricity as covered under Section 14 of Electricity Act, 2003 (Central Act 36 of 2003).