Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Kerala - Subsection Section 1(4) in Kerala Electricity Supply Code, 2005 (4)They shall apply to persons engaged in the business of distributing electricity as covered under Section 14 of Electricity Act, 2003 (Central Act 36 of 2003).
