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[Cites 0, Cited by 0] [Section 258(1)] [Section 258] [Entire Act]

State of Rajasthan - Subsection

Section 258(1)(b) in Rajasthan Panchayati Raj Rules, 1996

(b)Subordinate Service: -
(i)Extension Officer (Panchayat, Education, Co-operative, progress).
(ii)Assistant Accounts Officer.
(iii)Accountant/ Junior Accountant
(iv)Junior Engineer