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State of Rajasthan - Section

Section 258 in Rajasthan Panchayati Raj Rules, 1996

258. Categories of posts.

(1)There shall be the following categories of posts to be appointed in Panchayat Samitis and Zila Parishad:-
(a)State Service posts : -
(i)Chief Executive Officer
(ii)Vikas Adhikari
(iii)Accounts Officers
(iv)Assistant Engineers
(v)and such other categories of posts as are prescribed by the Government from time to time.
(b)Subordinate Service: -
(i)Extension Officer (Panchayat, Education, Co-operative, progress).
(ii)Assistant Accounts Officer.
(iii)Accountant/ Junior Accountant
(iv)Junior Engineer
(c)[ Ministerial and subordinate posts in Panchayat Samiti and Zila Parishad service) [Substituted by Notification No. G.S.R. 18, dated 8.6.2016 (w.e.f. 30.12.1996).]
(i)Assistant Office Superintendent;
(ii)Clerk Grade I;
(iii)Clerk Grade II;
(iv)Drivers;
(v)Primary and Upper Primary School Teachers;
(vi)Village level worker-cum-Secretary Panchayat;
(vii)Fitter; and
(viii)Hand Pump Mistry.]
(d)Class IV Service posts.
(e)[ Ex offico officer: [Added by Notification No. G.S.R. 107, dated 25.1.2017 (w.e.f 30.12.1996).]
(i)Ex offico Panchayat Elementary Education Officer.]
(2)Panchayat may however appoint part time person on contract basis with prior permission of the Chief Executive Officer for management of properties and cattle pound etc., out of own income and Class IV servant for panchayat office out of general purpose grant from the State Government.
(3)[ Panchayat may appoint any person as Gram Panchayat Sahayak, on part time or on fixed honorarium or a contract basis, for Panchayat, Office or for any other work with prior permission of the Chief Executive Officer. He shall be paid from the grant received for the purpose from the State Government on recommendation of the State Finance Commission or out of own income of the Panchayat.] [Added by Notification No. G.S.R. 56, dated 2.11.2016 (w.e.f 30.12.1996).]