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[Cites 0, Cited by 0] [Section 258] [Entire Act]

State of Rajasthan - Subsection

Section 258(1) in Rajasthan Panchayati Raj Rules, 1996

(1)There shall be the following categories of posts to be appointed in Panchayat Samitis and Zila Parishad:-
(a)State Service posts : -
(i)Chief Executive Officer
(ii)Vikas Adhikari
(iii)Accounts Officers
(iv)Assistant Engineers
(v)and such other categories of posts as are prescribed by the Government from time to time.
(b)Subordinate Service: -
(i)Extension Officer (Panchayat, Education, Co-operative, progress).
(ii)Assistant Accounts Officer.
(iii)Accountant/ Junior Accountant
(iv)Junior Engineer
(c)[ Ministerial and subordinate posts in Panchayat Samiti and Zila Parishad service) [Substituted by Notification No. G.S.R. 18, dated 8.6.2016 (w.e.f. 30.12.1996).]
(i)Assistant Office Superintendent;
(ii)Clerk Grade I;
(iii)Clerk Grade II;
(iv)Drivers;
(v)Primary and Upper Primary School Teachers;
(vi)Village level worker-cum-Secretary Panchayat;
(vii)Fitter; and
(viii)Hand Pump Mistry.]
(d)Class IV Service posts.
(e)[ Ex offico officer: [Added by Notification No. G.S.R. 107, dated 25.1.2017 (w.e.f 30.12.1996).]
(i)Ex offico Panchayat Elementary Education Officer.]