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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(1)(a) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

(a)Networking extension planning - newly built networks or extension of already existing network or configuration of the existing network to meet the changed load or feeder situation or operational existence.