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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(1) in Inspector of Motor Vehicles, Class II, in the Gujarat State Transport Department, Competitive Examination Rules, 2011

(1)The Commission shall after receiving the application from the candidates, verify the applications in accordance with these rules and call the eligible candidates to appear at the Examination which shall be held in two successive stages as specified in Appendix, in the following manner, namely:-
(i)written test; and
(ii)interview.