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State of Gujarat - Section

Section 6 in Inspector of Motor Vehicles, Class II, in the Gujarat State Transport Department, Competitive Examination Rules, 2011

6. Mode of Examination.

(1)The Commission shall after receiving the application from the candidates, verify the applications in accordance with these rules and call the eligible candidates to appear at the Examination which shall be held in two successive stages as specified in Appendix, in the following manner, namely:-
(i)written test; and
(ii)interview.
(2)The successful candidates in the written test shall be called for interview:
(3)The number of candidates called for interview shall ordinarily be three times the number of vacancies requisitioned.
(4)The candidate who fails to remain present at the interview on the specified date and time shall not be eligible for selection.
(5)The Commission shall declare the names of successful candidates, after completion of interview, equal to the number of vacancies requisitioned.