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[Cites 0, Cited by 0] [Section 36(3)] [Section 36] [Entire Act]

State of Odisha - Subsection

Section 36(3)(ii) in The Orissa Boiler Operation Engineers' Rules, 2000

(ii)not less than one year training in operation and maintenance of waste heat boilers which are an integral part of a process plant of a continuous flow installation; and