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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Madhya Pradesh - Subsection

Section 25(2) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(2)The following shall form part of, or be paid into, the Institute Fund :-
(a)all moneys provided by the State Government;
(b)any contribution or grant by the Central Government or other State Governments;
(c)all fees and others receipts received by the Institute ;
(d)all moneys received by the Institute by way of gilts, donations, trust, endowment or transfers and other grant, if any;
(e)all moneys received by the Institute in any other manner or from any other service.