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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Madhya Pradesh - Subsection

Section 25(2)(d) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(d)all moneys received by the Institute by way of gilts, donations, trust, endowment or transfers and other grant, if any;