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[Cites 0, Cited by 0] [Section 30(4)] [Section 30] [Entire Act]

State of Madhya Pradesh - Subsection

Section 30(4)(iii) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(iii)[ to suggest new academic programmes to the Faculties and to do academic evaluation of affiliated colleges of the University from time to time;] [Substituted by M.P. Act No. 23 of 1991.]