Section 30(4) in The M.P. Vishwavidyalaya Adhiniyam, 1973
(4)The Academic Planning and Evaluation Board shall have the following powers and perform the following duties, namely :-(i)to prepare the short term and long term plan of the University;(ii)to consider and forward to the Executive Council with its recommendations the research projects and academic programmes proposed by the faculties and to bring about inter-faculty co-ordination for taking up projects or inter-faculty basis;(iii)[ to suggest new academic programmes to the Faculties and to do academic evaluation of affiliated colleges of the University from time to time;] [Substituted by M.P. Act No. 23 of 1991.](iv)to make proposals for the establishment of departments, institutions of research and specialised studies, laboratories and museums;(v)to make proposals for the institution of teaching posts and for prescribing the duties of such posts;(vi)to evaluate from time to time the working of the University Teaching Departments, and School of Studies;(vii)to evaluate periodically the progress of the Plan.
