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State of Punjab - Section

Section 97 in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

97.

Employees draw on deputation to the Corporation from the State/Central Government, Government Co-operative Institutions and other Corporations may either :-
(i)accept the pay scale of the post under the Corporation subject to the fixation of their pay in such pay scale by the appointing authority; or
(ii)continue to enjoy their pay scale in their parent service plus deputation pay as fixed/approved by the Government of Punjab/Central Government/Government Co-operative Institutions other Corporations and other allowances admissible to them in their parent service.
Note. - A Government servant on deputation to the Corporation will be entitled to claim benefits of higher pay scale or of fixation of pay at a higher level with or without retrospective effect in the Corporations if such benefits have accrued to him in his parent service consequent upon decision in his favour of his appeal or representation or otherwise, as a matter of course.