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[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of Punjab - Subsection

Section 97(ii) in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

(ii)continue to enjoy their pay scale in their parent service plus deputation pay as fixed/approved by the Government of Punjab/Central Government/Government Co-operative Institutions other Corporations and other allowances admissible to them in their parent service.