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[Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act]

State of Chattisgarh - Subsection

Section 18(3)(c) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(c)formulate and present policies to the Faculty for their consideration without prejudice to the right of any member to present any matter before the Faculty;