Section 18(3) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987
(3)The Dean of the Faculty shall-(a)be the Chairman of the Faculty and shall be responsible to the Vice-Chancellor for the administration and execution of Faculty Policies;(b)be responsible for the due observance of the Statutes and other regulations relating to the Faculty;(c)formulate and present policies to the Faculty for their consideration without prejudice to the right of any member to present any matter before the Faculty;(d)be responsible to organise, advise, guide and conduct matters relating to the policies and programmes related with teaching/ research/extension, curricular, courses, course outlines, examinations, registration and admission etc., in the Faculty and act as the Chief Adviser to the Vice-Chancellor and other concerned officers in this connection;(e)serve as the medium of communication for all official business of the Faculty with other authorities of the Vishwavidyalaya, Colleges, students and the public;(f)perform such other duties as or assigned to him by the Vice-Chancellor.
