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State of Chattisgarh - Section

Section 18 in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

18. Powers and duties of Deans of Faculties.

(1)The Dean of the Faculty concerned shall be appointed on such terms as approved by the Chancellor on the recommendations of the Vice-Chancellor from amongst the Deans of Colleges in that Faculty for a period of three years. The Vice-Chancellor shall have powers to curtail/reduce this period depending upon the exigency of service and convenience of administration.
(2)The Deans of Faculties shall receive a salary in the scale of pay of Rs. 1500-60-1800-100-2000-125/2-2500 per month.
(3)The Dean of the Faculty shall-
(a)be the Chairman of the Faculty and shall be responsible to the Vice-Chancellor for the administration and execution of Faculty Policies;
(b)be responsible for the due observance of the Statutes and other regulations relating to the Faculty;
(c)formulate and present policies to the Faculty for their consideration without prejudice to the right of any member to present any matter before the Faculty;
(d)be responsible to organise, advise, guide and conduct matters relating to the policies and programmes related with teaching/ research/extension, curricular, courses, course outlines, examinations, registration and admission etc., in the Faculty and act as the Chief Adviser to the Vice-Chancellor and other concerned officers in this connection;
(e)serve as the medium of communication for all official business of the Faculty with other authorities of the Vishwavidyalaya, Colleges, students and the public;
(f)perform such other duties as or assigned to him by the Vice-Chancellor.