Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 17(1) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(1)The Executive Engineer of the concerned area shall cause to install flow-meter of IR mark at appropriate point on every water supply connection for recording the quantity of water used by the consumer.