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State of Jammu-Kashmir - Section

Section 17 in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

17. Installation of Meter

(1)The Executive Engineer of the concerned area shall cause to install flow-meter of IR mark at appropriate point on every water supply connection for recording the quantity of water used by the consumer.
(2)The Executive Engineer may also direct a consumer to bear the cost of such flow-meter and subsequently adjust such cost in the water usage charges payable by him.