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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(3)(iii) in First Statutes of the Jai Narayan Vyas University Jodhpur

(iii)All Heads of Departments of subjects within the purview of the Faculty in the colleges and institutions of the degree standard at least, provided that they have at least 8 years experience of teaching degree classes in a subject of the Faculty;