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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(3) in First Statutes of the Jai Narayan Vyas University Jodhpur

(3)Each Faculty shall consist of the following members, namely:
(i)Dean of the Faculty;
(ii)Professors and Readers in the subjects assigned to the Faculty in the University;
(iii)All Heads of Departments of subjects within the purview of the Faculty in the colleges and institutions of the degree standard at least, provided that they have at least 8 years experience of teaching degree classes in a subject of the Faculty;
(iv)One or two teachers according to the strength of the Department by rotation, according to seniority from each Department of the Faculty; provided that the teacher has at least five years of teaching experience of degree classes in a subject of the Faculty.
Note. - There shall be only one teacher where the strength of the Department is not more than five including the Head of the Department.
(v)Two persons co-opted by the Faculty concerned from among persons who are not teachers in the University or in any of its colleges and institutions,