Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] Union of India - Subsection Section 77(2) in The Bangalore Metro Railway (General) Rules, 2011 (2)caution notices as specified in Schedule appended to these rules shall be permanently fixed near all the vulnerable places to warn staff and public to exercise due caution.
