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Union of India - Section

Section 77 in The Bangalore Metro Railway (General) Rules, 2011

77. Warning to staff and public.

(1)All electrical equipment shall be regarded as being live at all times and consequently dangerous to human life, save and except in cases, where the electrical equipment has been specially made dead, isolated and earthed as per instructions contained in Traction Manual of Bangalore Metro Railway.
(2)caution notices as specified in Schedule appended to these rules shall be permanently fixed near all the vulnerable places to warn staff and public to exercise due caution.
(3)No person shall go under the rolling stock when these vehicles are located adjacent to third rail except when the third rail is made dead and earthed in accordance with special instructions and the person required to go under the passenger cars has obtained a permit to work.