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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(2) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

(2)
(a)Fifty per cent of vacancies shall be filled up on promotion by selection of Production Officers of the Directorate of Printing, Stationery and Publication, Orissa, Cuttack who have completed three years of service as Production Officer by the 1st day of January of the concerned recruitment year in accordance with the provisions of the Orissa Civil Services (Criteria for Promotion) Rules, 1992 and in consultation with the Commission.
(b)The Departmental Promotion Committee for selection shall consist of the following members, namely :
(i) Secretary to Government in Administrative Department ... Chairman
(ii) Director, Printing, Stationery and Publication ... Member
(iii) Director (Technical), Printing, Stationery and Publication ... Do
(iv) Joint/Deputy Secretary of the Administrative Department ... Do
(c)An officer not below the rank of Class I nominated by the Director, Printing, Stationery and Publication shall act as Secretary of the D.P.C. without participating in its deliberations and decisions.]