Section 9(2)(c) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(2)(c) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

(c)An officer not below the rank of Class I nominated by the Director, Printing, Stationery and Publication shall act as Secretary of the D.P.C. without participating in its deliberations and decisions.]

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State of Odisha - Subsection

Section 9(2)(c) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981