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State of Bihar - Section

Section 3 in Bihar Electricity Grid Code, 2010

3. The Grid Code shall be enforced by STU. Users must provide STU reasonable rights of access, service and facilities necessary to discharge its responsibilities in the users premises and to comply with instructions as issued by STU to implement and enforce the Grid code.

1.5Non-Compliance. - 1. If any User fails to comply with any provision of the Grid Code, the User shall inform the SLDC and Grid Code Review Panel without delay the reason for its non-compliance and shall remedy its non-compliance promptly.