Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Bihar - Subsection Section 3(1) in Bihar Electricity Grid Code, 2010 1.5Non-Compliance. - 1. If any User fails to comply with any provision of the Grid Code, the User shall inform the SLDC and Grid Code Review Panel without delay the reason for its non-compliance and shall remedy its non-compliance promptly.
