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State of Tamilnadu - Section

Section 12 in Nilgiris Fishing Rules, 1966

12. Licence fee for trout fishing.

(1)Subject to rule 20, the fee for a licence for fishing with one rod and a single hook in any of the waters to which rule 11 applies and the number of trout which a licensee is entitled to catch shall be as specified in the table below:-The Table
  Period Fees (Rs.) Number of trouts
  1 2 3
1 For one year 75 To cover 250 trouts
2 For one month (30 days from any chosen date). 25 To cover 75 trouts
3 For one week (seven days from any chosen date) 10 To cover 25 trouts
4 For one week end (Friday noon to Monday noon) 5 To cover 15 trouts
5 For one day 3 To cover 6 trouts
(2)Children of less than 15 years of age whose parent holds a current annual licence shall be charged for all categories of trout licences at 50 per cent of the rates prescribed above.